Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 150G in The Drugs and Cosmetics Rules, 1945 150G. Report of inspection. - The Drug Inspectors mentioned in rule 150-F shall forward to the approving authority a detailed report of the results of the inspection.
