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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(5) in Chhattisgarh Public Distribution System (Control) Order, 2004

(5)While making monthly allocation to the fair price shop, the allotment authority shall take into account the balance stock, if any lying undistributed with the EPS owners for the next month allocation.