Section 11(1)(iii) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

(iii)an ex-servicemen who needs agricultural land for maintenance of his family and who agrees to cultivate land, personally;

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