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State of Punjab - Section

Section 6 in Punjab Gram Panchayat Act, 1952

6. For Statement of Objects and Reasons, see Punjab Government Gazette 1959 (Extraordinary), page 1961. This Amending Act came into force with effect from 12th August, 1960,-vide Punjab Government notification No. 1332-LG(R)-60/46176, dated 9th/11th August, 1960.