Bombay High Court
Idar Sampa Khalapure And Another ... vs Suresh Dattatraya Sheshrao Kulkarni ... on 23 April, 2024
1 33-WP-14863-19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
33 WRIT PETITION NO. 14863 OF 2019
GANGUBAI DNYANOBA AUTI AND OTHERS THROUGH GPA BHARAT
SAMPATRAO BORADE
VERSUS
SURESH DATTATRAYA SHESHRAO KULKARNI AND ANOTHER
...
34 WRIT PETITION NO. 14869 OF 2019
IDAR SAMPA KHALAPURE AND ANOTHER THROUGH GPA GHARAT
SAMPATRAO BORADE
VERSUS
SURESH DATTATRAYA SHESHRAO KULKARNI AND ANOTHER
...
Advocate for the Petitioner : Mr. Sanjay S. Dudhane holding for
Mr. Vikram R. Dhorde
Advocate for Respondents No.1 and 2 : Mr. A. S. Londhe
...
CORAM : S. G. MEHARE, J.
DATE : 23-04-2024 PER COURT :-
1. At the request of the learned counsel for the petitioner, stand over to 11.07.2024.
2. Interim relief to continue till then.
( S. G. MEHARE ) JUDGE rrd