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Bombay High Court

Idar Sampa Khalapure And Another ... vs Suresh Dattatraya Sheshrao Kulkarni ... on 23 April, 2024

                                   1                 33-WP-14863-19.odt




       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  BENCH AT AURANGABAD


               33 WRIT PETITION NO. 14863 OF 2019

 GANGUBAI DNYANOBA AUTI AND OTHERS THROUGH GPA BHARAT
                   SAMPATRAO BORADE
                          VERSUS
   SURESH DATTATRAYA SHESHRAO KULKARNI AND ANOTHER
                            ...
            34 WRIT PETITION NO. 14869 OF 2019

 IDAR SAMPA KHALAPURE AND ANOTHER THROUGH GPA GHARAT
                       SAMPATRAO BORADE
                              VERSUS
    SURESH DATTATRAYA SHESHRAO KULKARNI AND ANOTHER
                                 ...
  Advocate for the Petitioner : Mr. Sanjay S. Dudhane holding for
                               Mr. Vikram R. Dhorde
     Advocate for Respondents No.1 and 2 : Mr. A. S. Londhe
                                 ...

                                       CORAM : S. G. MEHARE, J.

DATE : 23-04-2024 PER COURT :-

1. At the request of the learned counsel for the petitioner, stand over to 11.07.2024.
2. Interim relief to continue till then.

( S. G. MEHARE ) JUDGE rrd