Punjab-Haryana High Court
Manohar Education Society vs State Of Haryana And Others on 15 December, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1966 of 2003 (O & M)
(L.A.C. No. 151 of 2001)
Manohar Education Society
......Appellant
Versus
State of Haryana and others
.....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. A.K. Singal, Advocate, for the appellant.
Mr. D.D. Gupta, AAG, Haryana.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 871 of 2003, titled State of Haryana Versus Asha Ram.
(RAJESH BINDAL) 15.12.2010 JUDGE A. Gupta