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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)As a part of mandatory reporting, the clinical establishment shall generate and submit such a report regarding occurrence of any such notifiable diseases /sentinel events in that establishment, in such a manner to the licensing Authority or any such appropriate authority as may be notified, immediately after the clinical establishment has reasonable cause to believe that such event occurred.Explanation. - A sentinel event is an unexpected, unforeseeable or unanticipated occurrence which result in or may result in death or serious physical or psychological injury, or any serious adverse outcome of heath including disruption of service or the risk thereof needing immediate intervention. A Notifiable disease is one that has been notified by the Government.