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State of Bihar - Section

Section 25 in The Bihar Gramdan Rules, 1966

25. [ Amalgamation of Gram Sabha. [Added by Notification No. G.S.R. 132 dated 29th August, 1973.]

- If two or more Gram Sabhas want to amalgamate wholly or partially, they will send their proposals in Form No. 21 to the concerned Gramdan Confirmation Officer. The Gramdan Confirmation Officer after making necessary enquiry which he deems fit may pass orders for amalgamation and intimate the same to the concerned Offices].