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[Cites 0, Cited by 0] [Section 31B] [Entire Act]

State of West Bengal - Subsection

Section 31B(iii) in The Appellate Side Rules of The High Court at Calcutta

(iii)Upon receipt of a 'will' the Deputy Registrar shall take all necessary precautions for the safe custody and preservation of the 'will' until the same is returned by registered post, with acknowledgement due, to the. District Judge. or District Delegate from whom it was received.