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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(2)(g) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(g)consideration of the Registrar's report of inquiry or reasons for the non-completion of the inquiry.