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State of Tamilnadu - Section

Section 67 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

67.

No affiliated institution shall apply to the University for increase in seats in under graduate courses as well as starting of post graduate courses simultaneously. Such applications can be made only in different academic years.Form I(See Statute 3 and 4)Dr. M.G.R. Medical University, Tamil Nadu, Chennai - 600007Application for Certificate of Registration for Affiliation