Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 26] [Entire Act] State of Goa - Subsection Section 26(3) in The Goa University Act, 1984 (3)The [Court] [Substituted by the Amendment Act 15 of 1988.] shall submit the annual report to the [Chancellor] [Substituted by the Amendment Act 3 of 2000.] along with its comments, if any.
