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[Cites 0, Cited by 0] [Section 2(30)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(30)(ii) in Mizoram (Land Revenue) Act, 2013

(ii)any place of trade or business other than a place referred to in sub-clause (i) where there is a collection of shops or warehouses or stalls;