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State of Uttar Pradesh - Section

Section 34 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

34. Employees Provident Fund and Pensions.

- The University may constitute for the benefit of its employees such pension or welfare schemes or Provident Fund or provide such insurance schemes as it may deem fit in such manner and subject to such conditions as may be decided by the Executive Council.