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State of Rajasthan - Section

Section 813 in Rules of the High Court of Judicature for Rajasthan, 1952

813. English translation of certain document.

- A translation in English of the documents which are not in that language and are included in the material papers shall be furnished by the Council under its own authority. If the High Court considers that an official translation of any document or documents is necessary, such translation shall be made in the High Court, the expenditure incurred in that behalf being recovered from the Council.