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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of West Bengal - Subsection

Section 67(7) in New Town, Kolkata Development Authority Act, 2007

(7)Where an appeal is preferred under sub-section(6), the State Government may stay the enforcement of the order made by the Chairman under sub-section (5) on such terms and for such period as it may think fit.