Section 2(2) in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017
(2)Words and expressions used but not defined in these rules shall have the same meaning assigned to them in the Telangana Educational Institutions Regulation of Admission and Prohibition of Capitation Fee Act, 1983 (A.P. Act 5 of l983):unless otherwise defined by Government in Health, Medical and Family Welfare Department or by the Competent Authority.
