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State of Tamilnadu - Section

Section 41 in Tamil Nadu Homeopathy Council Regulations, 1973

41.

(a)The Executive Committee shall meet ordinarily once in a month and when the Council meets, the Executive Committee shall meet on the previous day.
(b)If any member of the Executive Committee absents himself without sufficient reasons for three consecutive meetings of the Executive Committee, he shall be deemed to have been removed from the Executive Committee.