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National Green Tribunal

Kaiga Anuvidyut Sthawarad vs Nuclear Power Corporataion Of India Ltd ... on 21 July, 2022

Bench: K. Ramakrishnan, Satyagopal Korlapati

Item No.3:                                                    Court No.1

              BEFORE THE NATIONAL GREEN TRIBUNAL
                   SOUTHERN ZONE, CHENNAI
                          (Through Video Conference)

                        Appeal No. 14 of 2019 (SZ) &
                          I.A. No. 19 of 2020 (SZ)

IN THE MATTER OF:


      Kaiga Anuvidyut Sthawarad and Ors.
                                                              ...Appellant(s)
                                         Versus

      Nuclear Power Corporation of
      India Ltd. (NPCIL) and Ors.
                                                              ...Respondent(s)


Date of hearing: 21.07.2022.

CORAM:
      HON'BLE Mr. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
      HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER


For Appellant(s):        Mr. B.S. Pai.


For Respondent(s):       Mr. Krishna Srinivasan, Mr. Shivathanu Mohan
                         Mr. S.G. Vadiraj Anirudh, Mr. Jagvir Singh Ruhaz,
                         Dr. Jitendra Singh, Mr. S. Venu Gopal for
                         M/s. Ramasubramaniam Associates for R1.
                         Mrs. Me. Saraswathy for R2.




                                   Page 1 of 2
                                   ORDER

1. The above case has been posted to today for further hearing.

2. The learned counsel appearing for the 1st Respondent and the appellant wanted some time to produce the map that was directed to be produced.

3. Further, the learned counsel appearing for the appellant submitted that he is infected with viral fever and if some time is granted, he may be able to appear in person before the Tribunal and address the matter as well and that will be more convenient for proper appreciation of the case and consideration of documents produced.

4. The learned counsel appearing for the MoEF&CC submitted that they have produced the file relating to the issuance of Environmental Clearance (EC) as directed by this Tribunal and she also wanted some time to produce the map as directed by this Tribunal.

5. For further hearing, post on 28.07.2022.

Sd/-

Justice K. Ramakrishnan, J.M. Sd/-

Dr. Satyagopal Korlapati, E.M. Appeal No.14/2019 (SZ) I.A. No.19/2020 (SZ), 21st July 2022. Mn.

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