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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(g) in Andhra Pradesh Women and Children's institutions (Licensing) Rules, 2010

(g)Any other institution or organization having a database/ information about missing and found persons shall also enter the same in http://missingperson.ap.nic.in website.