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Patna High Court - Orders

Mritunjay Kumar @ Mritunjay @ Dhamma vs The State Of Bihar on 22 May, 2023

Author: Sunil Kumar Panwar

Bench: Sunil Kumar Panwar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CRIMINAL MISCELLANEOUS No.21893 of 2023
                       Arising Out of PS. Case No.-112 Year-2015 Thana- MARANCHI District- Patna
                 ======================================================
                 MRITUNJAY KUMAR @ MRITUNJAY @ DHAMMA Son of Late
                 Satyendra Singh @ Gomal Singh R/V-Rampur Dumra, PS- Maranchi Dist-
                 Patna

                                                                                  ... ... Petitioner/s
                                                       Versus
                 The State of Bihar

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :       Mr. Kumar Manglam
                 For the Opposite Party/s :       Mr. Manoj Kumar
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE SUNIL KUMAR PANWAR
                                       ORAL ORDER

2   22-05-2023

Heard learned counsel for the parties.

Call for legible up-to-date photocopy of the case diary in connection with Maranchi (Panchmahala) P.S. Case No. 112 of 2015 from the Court of learned J.M. 1st class, Barh, Patna.

Put up on the receipt of the same.

(Sunil Kumar Panwar, J) Amandeep/-

U     T