Patna High Court - Orders
Mritunjay Kumar @ Mritunjay @ Dhamma vs The State Of Bihar on 22 May, 2023
Author: Sunil Kumar Panwar
Bench: Sunil Kumar Panwar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.21893 of 2023
Arising Out of PS. Case No.-112 Year-2015 Thana- MARANCHI District- Patna
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MRITUNJAY KUMAR @ MRITUNJAY @ DHAMMA Son of Late
Satyendra Singh @ Gomal Singh R/V-Rampur Dumra, PS- Maranchi Dist-
Patna
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Kumar Manglam
For the Opposite Party/s : Mr. Manoj Kumar
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CORAM: HONOURABLE MR. JUSTICE SUNIL KUMAR PANWAR
ORAL ORDER
2 22-05-2023Heard learned counsel for the parties.
Call for legible up-to-date photocopy of the case diary in connection with Maranchi (Panchmahala) P.S. Case No. 112 of 2015 from the Court of learned J.M. 1st class, Barh, Patna.
Put up on the receipt of the same.
(Sunil Kumar Panwar, J) Amandeep/-
U T