Section 55 in The Delhi Metro Airport Express Line, General Rules, 2010
55. Accidents.
(1)In case of accidents, arrangements for medical aid, evacuation of sick, injured passengers, access for ambulance, staff and vehicles shall be made and included as per the provisions specified in special instructions.(2)In the event of serious accident, the Chief Controller may, in consultation with senior management declare the situation an emergency, as per the provision specified in special instructions.(3)A senior member of the management shall be appointed as an emergency officer and shall set up an emergency control either at Operation Control Centre or at the site depending on the nature of the occurrence.(4)The emergency officer shall be in over all charge of all the Delhi Metro Airport Express Line resources of staff and materials for the handling of the emergency and the coordination between the Delhi Metro Airport Express Line and external emergency agencies, such, as fire, ambulance and police and utility services.
