Section 17(8)(a) in The M.P. Vat Act, 2002

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State of Madhya Pradesh - Subsection

Section 17(8)(a) in The M.P. Vat Act, 2002

(a)sells or otherwise disposes of his business or any part or place of his business or effects or comes to know of any other change in the ownership of the business; or

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State of Madhya Pradesh - Subsection

Section 17(8)(a) in The M.P. Vat Act, 2002