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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

6. Constitution of PACET Committee.

- The competent authority shall constitute the PACET committee to deal with the matters connected with the test. The Composition of the Committee shall consist of the following:
(i)Chairman, who shall be the Vice-Chancellor of any University nominated by the Competent Authority for each academic year for the purpose of conducting PACET.
(ii)One representative of each of the University. to be nominated by the Competent Authority in consultation with the Vice-Chancellor Concerned.
(iii)The Commissioner and Director of Technical Education, Andhra Pradesh or his nominee not below the rank of Joint Director.
(iv)Representative of Higher Education Department in Government dealing with Technical Education, not below the rank of Joint Secretary.
(v)One representative of Andhra Pradesh State Council of Higher Education nominated by the Competent Authority.
(vi)Convener of the Entrance Test of the preceding year.
(vii)Convener, who should be the rank of a Professor of the University concerned be appointed by the competent authority in consultation with Chairman of the PACET committee.
(viii)On- Principal/Director, of a private Architecture and/or Planning college to be nominated by the competent authority for each academic year by turn.
(ix)Secretary, State Board of Technical Education and Training, Andhra Pradesh.