Rajasthan High Court - Jodhpur
Balotra Water Pollution Control ... vs The State Of Rajasthan on 6 September, 2022
Bench: Sandeep Mehta, Kuldeep Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 18637/2019
M/s Sarveshwar Udhyog
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
D.B. Civil Writ Petition No. 7574/2020
Balotra Water Pollution Control Treatment And Research
Foundation Trust, Balotra
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vikas Balia, Sr. Advocate with
Ms. Pragya Lakhani
For Respondent(s) : Mr. R.N. Mathur, Sr. Advocate
through VC with
Mr. Vinay Kothari
Mr. Sunil Beniwal, AAG
Mr. Mahendra Vishnoi
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE KULDEEP MATHUR Order 06/09/2022 Learned Senior Counsel Shri Mathur, appearing for respondent No.3, prays for short opportunity to complete his instructions/file response to the rejoinder submitted on behalf of the petitioners.
List on 14.10.2022.
The pleadings be completed positively in the meantime.
(KULDEEP MATHUR),J (SANDEEP MEHTA),J 51-52-skm/-
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