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[Cites 0, Cited by 11] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(j) in The Securities and Exchange Board of India Act, 1992

(j)performing such functions and exercising such powers under the provisions of * * * the Securities Contracts (Regulation) Act, 1956 (42 of 1956), as may be delegated to it by the Central Government;