Supreme Court - Daily Orders
The State Of Punjab And Others vs Trishala Alloys Pvt. Ltd. on 19 February, 2018
ITEM NO.27 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 35263/2015
THE STATE OF PUNJAB AND OTHERS & ORS. Petitioner(s)
VERSUS
TRISHALA ALLOYS PVT. LTD. Respondent(s)
(complete.
Only SLP (C) NO> 35269 of 2015 is to be listed before Hon'ble Judge
(In Chamber).
Only SLP(C) No. 35269 of 2015 is to be listed before Ld. Registrar
Court.)
WITH
SLP(C) No. 35265-35267/2015 (IV-B)
(complete.)
SLP(C) No. 35790/2015 (IV-B)
(complete.)
SLP(C) No. 35269/2015 (IV-B)
SLP(C) No. 904/2016 (IV-B)
SLP(C) No. 2407/2016 (IV-B)
Date : 19-02-2018 This petition was called on for hearing today.
For Petitioner(s)
Ms. Ranjeeta Rohatgi, AOR
Ms. Kiran Bhardwaj, AOR
For Respondent(s)
Ms Monisha Handa, Adv.
Mr Bhagirath N Patel, Adv.
Mr. Mohit D. Ram, AOR
Mr. Pawanshree Agrawal, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) NO.35269/2015
Ld. Counsel for the petitioner to take fresh steps to effect service on the sole respondent within two weeks time. Notice thereafter be issued.
Signature Not VerifiedList again on 16.4.2018.
Digitally signed by HEMA JOSHI Date: 2018.02.24 11:03:47 ISTRAJESH KUMAR GOEL Reason:
Registrar 19.02.2018 hj