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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Madhya Pradesh - Subsection

Section 79(2) in The M.P. Bhumi Vikas Rules, 1984

(2)Where the light and ventilation requirements are not met through day lighting and natural ventilation, the same shall be ensured through artificial lighting and mechanical ventilation as per Part VIII-Building services Section 1, Lighting and Ventilation of the Code as revised from time to time.