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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2)(t) in The Bengal Agricultural Debtors Act, 1936

(t)the period within an application under sub-section (3) of section 13 and sub-section (1) of section 28 shall be made;