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State of Haryana - Section

Section 56 in Haryana Panchayati Raj Election Rules, 1994

56. Account of ballot papers.

(1)The Presiding Officer shall at the close of the poll prepare a ballot paper account in Form 13 and enclose it in a separate cover with the words "Ballot Paper Account" superscribed thereon.
(2)The account of ballot papers shall be prepared separately for the election of Panch, Sarpanch, member of Panchayat Samiti and member of Zila Parishad.