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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(xi) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(xi)secret any article whatsoever or damage any part of the kit of any other inmate or any property or implements of the institution or centre;