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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Mizoram - Subsection

Section 25(1)(c) in Mizoram Liquor (Prohibition) Act, 2019

(c)detain, search and arrest any person whom he as reason to believe to have committed an offence against this Act relating to liquor, material, utensil, implement or apparatus;