Gujarat High Court
Banubibi Ibrahim (Since vs Abdulkarim Ramzanibhai on 19 March, 2013
Author: N.V.Anjaria
Bench: N.V.Anjaria
BANUBIBI IBRAHIM (SINCE DECD) THRO' LEGAL HEIRSV/SABDULKARIM RAMZANIBHAI SHAIKH C/CRA/302/2012 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CIVIL REVISION APPLICATION NO. 302 of 2012 ================================================================ BANUBIBI IBRAHIM (SINCE DECD) THRO' LEGAL HEIRS & 1....Applicant(s) Versus ABDULKARIM RAMZANIBHAI SHAIKH & 1....Opponent(s) ================================================================ Appearance: MR JR SHAH, ADVOCATE for the Applicant(s) No. 1 - 1.1 , 2 - 2.5 ================================================================ CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA Date : 19/03/2013 ORAL ORDER
Notice returnable on 26/03/2013. Direct service is permitted.
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