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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Electricity Regulatory Commission (Compliance Audit) Regulation, 2013

8. Power To Remove Difficulties.

- If any difficulty arises in giving effect to any of the provisions of this regulation, the Commission may, by general or special order, take suitable action, not being inconsistent with the Act, which appears to the Commission to be necessary or expedient for the purpose of removing the difficulties.