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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(4)(iv) in The Jharkhand Education Tribunal Act, 2005

(iv)Subject to the provision of sub-section (4) of Section 4 the Chairman and every other member of the Jharkhand Education Tribunal shall be appointed by the State Government.