Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Mizoram - Subsection

Section 114(3) in Mizoram Police Act, 2011

(3)The Chairperson and other members of the District Accountability Authorities will be appointed by the Government.