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Delhi High Court - Orders

Synfonia Tradelinks Pvt Ltd vs Income Tax Officer, Ward-22(4) on 8 March, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Talwant Singh

                          $~Advance 11
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 12544/2018
                                SYNFONIA TRADELINKS PVT LTD                   .....Petitioner
                                             Through: Mr. Udaibir Singh, Adv.

                                                    versus

                                INCOME TAX OFFICER, WARD-22(4)              .....Respondent
                                             Through: Mr. Shailendra Singh, Adv.

                                CORAM:
                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                HON'BLE MR. JUSTICE TALWANT SINGH
                                        ORDER

% 08.03.2021 [Court hearing convened via video-conferencing on account of COVID-19]

1. At request of Mr. Udaibir Singh, Advocate, who appears on behalf of the petitioner-assessee and Mr. Shailendra Singh, Advocate who appears on behalf of respondent-revenue, list the matter on 15th March, 2021, albeit, at the end of the supplementary board.

RAJIV SHAKDHER, J TALWANT SINGH, J MARCH 8, 2021/nk Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:10.03.2021 15:33:41