Delhi High Court - Orders
Synfonia Tradelinks Pvt Ltd vs Income Tax Officer, Ward-22(4) on 8 March, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~Advance 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12544/2018
SYNFONIA TRADELINKS PVT LTD .....Petitioner
Through: Mr. Udaibir Singh, Adv.
versus
INCOME TAX OFFICER, WARD-22(4) .....Respondent
Through: Mr. Shailendra Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 08.03.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. At request of Mr. Udaibir Singh, Advocate, who appears on behalf of the petitioner-assessee and Mr. Shailendra Singh, Advocate who appears on behalf of respondent-revenue, list the matter on 15th March, 2021, albeit, at the end of the supplementary board.
RAJIV SHAKDHER, J TALWANT SINGH, J MARCH 8, 2021/nk Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:10.03.2021 15:33:41