Supreme Court - Daily Orders
Jairam Ramesh vs Union Of India on 25 August, 2025
Author: Surya Kant
Bench: Surya Kant
ITEM NO.806 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).18/2025
JAIRAM RAMESH Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 25-08-2025 This petition was mentioned today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Petitioner(s) : Muhammad Ali Khan, Adv. (mentioned by)
Mr. Omar Hoda, Adv.
Ms. Eesha Bakshi, Adv.
Mr. Uday Bhatia, Adv.
Mr. Kamran Khan, Adv.
Mr. Arjun Sharma, Adv.
Ms. Gurbni Bhatia, Adv.
Mr. Abishek Jebaraj, AOR
For Respondent(s) :Dr. N. Visakamurthy, AOR
Mr. Prateek Kumar , AOR
Mr. R. H. A. Sikander , AOR
UPON being mentioned, the Court made the following
O R D E R
List on 28.10.2025 (NMD).
(ARJUN BISHT) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ARJUN BISHT Date: 2025.08.25 15:33:36 IST Reason: