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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in The Designs Rules, 2001

(4)The branch offices shall transmit such applications or documents [* * *] [ The words " along with the fees" omitted by S.O. 1460(E), dated 17.6.2008 (w.e.f. 17.6.2008).] to the Head Office of the Patent Office for processing and prosecuting the same.