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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(8) in The Indian Medical Council Act, 1956

(8)Where the Central Government passes an order either approving or disapproving a scheme under this section, a copy of the order shall be communicated to the person or college concerned.][10-B. Non-recognition of medical qualifications in certain cases.-