Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 5 in The Mussalman Wakf Validating Act, 1913 5. Saving of local and sectarian custom .-Nothing in this Act shall affect any custom or usage whether local or prevalent among Mussalmans of any particular class or sect.
