Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(10)] [Section 27] [Entire Act] State of Maharashtra - Subsection Section 27(10)(b) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 (b)the depreciation and maintenance charges of the building and equipment provided for the canteen;