Delhi High Court - Orders
Niit Ltd vs Commissioner Of Income Tax & Anr on 8 January, 2019
Author: Sanjiv Khanna
Bench: Sanjiv Khanna, Vinod Goel
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 809/2015
NIIT LTD. ..... Appellant
Through: Mr. Aniket D.Agrwal, Advocate.
versus
COMMISSIONER OF INCOME TAX & ANR. ..... Respondents
Through: Mr. Ajit Sharma, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 08.01.2019 At the request of the counsel for the Revenue, relist on 4th April, 2019.
SANJIV KHANNA, J.
VINOD GOEL, J.
JANUARY 08, 2019 MR