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Delhi High Court - Orders

Niit Ltd vs Commissioner Of Income Tax & Anr on 8 January, 2019

Author: Sanjiv Khanna

Bench: Sanjiv Khanna, Vinod Goel

$~7
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     ITA 809/2015
      NIIT LTD.                                               ..... Appellant
                         Through: Mr. Aniket D.Agrwal, Advocate.

                         versus

      COMMISSIONER OF INCOME TAX & ANR.          ..... Respondents
                  Through: Mr. Ajit Sharma, Advocate.

      CORAM:
      HON'BLE MR. JUSTICE SANJIV KHANNA
      HON'BLE MR. JUSTICE VINOD GOEL
                   ORDER

% 08.01.2019 At the request of the counsel for the Revenue, relist on 4th April, 2019.

SANJIV KHANNA, J.

VINOD GOEL, J.

JANUARY 08, 2019 MR