Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Supreme Court - Daily Orders

Union Of India Through Secretary vs City Bank N.A. on 28 July, 2022

Bench: B.R. Gavai, Pamidighantam Sri Narasimha

                                                   1

     ITEM NO.102                           COURT NO.15                SECTION XIV-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   9337/2010

     UNION OF INDIA THROUGH SECRETARY & ANR.                         Appellant(s)

                                                  VERSUS

     CITY BANK N.A.                                                  Respondent(s)


     WITH
     C.A. No. 4228-4261/2011 (XIV-A)

     Crl.A. No. 169-170/2012 (II-C)


     Date : 28-07-2022 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE B.R. GAVAI
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

     For Appellant(s)              Ms.   Aishwarya Bhati, Ld. ASG
                                   Mr.   Kanu Agarwal, Adv
                                   Ms.   Poornima Singh, Adv.
                                   Ms.   Manisha Chava, adv.
                                   Ms.   Shagun Thakur, Adv.
                                   Mr.   Manvendra Singh, Adv.
                                   Mr.   Rustam Sing, Adv.
                                   Mr.   M.K. Maroria, AOR
                                   Mr.   B. Krishna Prasad, AOR

     For Respondent(s)             Mr. Rajeev K. Virmani, Sr. Adv.
                                   Ms. Rashmi Virmani, Adv.
                                   Mr. Sandeep Narain, Adv.
                                   Mr. Mohit Dang, Adv.
                                   M/s. S. Narain & Co., AOR

                                   Dr.   A.M. Singhvi, Sr.Adv
                                   Mr.   Mahesh Agarwal, Adv
                                   Mr.   Rishi Agrawala, Adv
                                   Mr.   Ankur Saigal, Adv
Signature Not Verified
                                   Mr.   Sukriti Bhatnagar, Adv
                                   Mr.   Karan Verma, Adv
Digitally signed by
GEETA AHUJA
Date: 2022.07.28
17:26:32 IST
Reason:                            Mr.   Sanjay Gupta, Adv.
                                   Ms.   Jagriti Ahuja, Adv.
                                   Mr.   Ateev Mathur, Adv
                                   Ms.   Sayree Basu Mallik, Adv.
                                   Ms.   Jagriti Ahuja, Adv.
                                2

                  Mr. E. C. Agrawala, AOR

                 Dr.   A.M. Singhvi, Sr.Adv
                 Mr.   Sanjay Gupta, Adv.
                 Mr.   Ateev Mathur, Adv.
                 Ms.   Jagriti Ahuja, AOR
                 Mr.   Tushar Sahu, Adv.

                  Mr. Vikas Kumar, AOR

                 Ms.   Sonia Mathur, Sr. Adv.
                 Ms.   Jagriti Ahuja, AOR
                 Mr.   Ateev Mathur, Adv.
                 Mr.   Sanjay Gupta, Adv.

                 Ms.   Sonia Mathur, Sr. Adv.
                 Ms.   Khushboo Aggrawal, Adv
                 Ms.   Prerna Dhall, Adv.
                 Mr.   Simarjeet Sing Saluja, Adv.
                 Ms.   Jagriti Ahuja, AOR

                 Mr.   Sanjay Gupta, Adv.
                 Mr.   Ateev Mathur, Adv.
                 Ms.   Jagriti Ahuja, Adv
                 Mr.   Tushar Sahu, Adv.


        UPON hearing the counsel the Court made the following
                           O R D E R

List tomorrow, i.e. 29.07.2022 as part-heard at the end of the Board.

(Geeta Ahuja) (Anju Kapoor) Assistant Registrar-cum-PS Court Master