Supreme Court - Daily Orders
Union Of India Through Secretary vs City Bank N.A. on 28 July, 2022
Bench: B.R. Gavai, Pamidighantam Sri Narasimha
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ITEM NO.102 COURT NO.15 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9337/2010
UNION OF INDIA THROUGH SECRETARY & ANR. Appellant(s)
VERSUS
CITY BANK N.A. Respondent(s)
WITH
C.A. No. 4228-4261/2011 (XIV-A)
Crl.A. No. 169-170/2012 (II-C)
Date : 28-07-2022 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Appellant(s) Ms. Aishwarya Bhati, Ld. ASG
Mr. Kanu Agarwal, Adv
Ms. Poornima Singh, Adv.
Ms. Manisha Chava, adv.
Ms. Shagun Thakur, Adv.
Mr. Manvendra Singh, Adv.
Mr. Rustam Sing, Adv.
Mr. M.K. Maroria, AOR
Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. Rajeev K. Virmani, Sr. Adv.
Ms. Rashmi Virmani, Adv.
Mr. Sandeep Narain, Adv.
Mr. Mohit Dang, Adv.
M/s. S. Narain & Co., AOR
Dr. A.M. Singhvi, Sr.Adv
Mr. Mahesh Agarwal, Adv
Mr. Rishi Agrawala, Adv
Mr. Ankur Saigal, Adv
Signature Not Verified
Mr. Sukriti Bhatnagar, Adv
Mr. Karan Verma, Adv
Digitally signed by
GEETA AHUJA
Date: 2022.07.28
17:26:32 IST
Reason: Mr. Sanjay Gupta, Adv.
Ms. Jagriti Ahuja, Adv.
Mr. Ateev Mathur, Adv
Ms. Sayree Basu Mallik, Adv.
Ms. Jagriti Ahuja, Adv.
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Mr. E. C. Agrawala, AOR
Dr. A.M. Singhvi, Sr.Adv
Mr. Sanjay Gupta, Adv.
Mr. Ateev Mathur, Adv.
Ms. Jagriti Ahuja, AOR
Mr. Tushar Sahu, Adv.
Mr. Vikas Kumar, AOR
Ms. Sonia Mathur, Sr. Adv.
Ms. Jagriti Ahuja, AOR
Mr. Ateev Mathur, Adv.
Mr. Sanjay Gupta, Adv.
Ms. Sonia Mathur, Sr. Adv.
Ms. Khushboo Aggrawal, Adv
Ms. Prerna Dhall, Adv.
Mr. Simarjeet Sing Saluja, Adv.
Ms. Jagriti Ahuja, AOR
Mr. Sanjay Gupta, Adv.
Mr. Ateev Mathur, Adv.
Ms. Jagriti Ahuja, Adv
Mr. Tushar Sahu, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List tomorrow, i.e. 29.07.2022 as part-heard at the end of the Board.
(Geeta Ahuja) (Anju Kapoor) Assistant Registrar-cum-PS Court Master