Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 247(2)] [Section 247] [Entire Act] State of Bihar - Subsection Section 247(2)(d) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (d)the water charges and other charges incurred for lighting and ventilation of such canteen; and