Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(7) in Bihar Special Survey and Settlement Rules, 2012

(7)The Assistant Settlement Officer shall issue separate notices to the parties concerned in Form-17, where under a brief account of claims/objections mentioning therein the place, date and time of hearing.