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[Cites 0, Cited by 2] [Section 58A(2)] [Section 58A] [Entire Act]

Union of India - Subsection

Section 58A(2)(b) in The Companies Act, 1956

(b)an advertisement, including therein a statement showing the financial position of the company, has been issued by the company in such form and in such manner as may be [prescribed, and] [Substituted by Act 5 of 1997, Section 4, for " prescribed" (w.e.f. 1.3.1997). ]