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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(4) in The U.P. Advocates Social Security Fund Scheme Rules, 1989

(4)The Trustees Committee shall have the power to regulate its own procedure in all matters arising out of the discharge of its functions, including the place or places at which he may hold its sittings.Form I[See Rule 5(1)]