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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

(3)The functions of the Panchayat at intermediate level shall be—
(a)to approve the Block level Plan for forwarding it to the district Panchayat at the district level for final approval;
(b)to supervise and monitor the projects taken up at the Gram Panchayat and Block level; and
(c)to carry out such other functions as may be assigned to it by the State Council, from time to time.