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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(3) in Rajasthan Police Subordinate Service Rules, 1989

(3)Candidates who obtain 36 percent of marks in each paper and 40 per cent in the aggregate, shall be deemed to have passed the qualifying examination conducted by the Commission or the Recruitment Board as the case may be. The commission shall send the list of such successful candidates to the Recruitment Board referred to in sub-rule 6(a):Provided that relaxation upto 5 marks will be available to candidates belonging to the Scheduled Castes and Scheduled Tribes in each paper and in the aggregate.